Section 57(2) in Rules under the United Provinces Excise Act, 1910
(2)to Collector of districts not included in charge of an Assistant Excise Commissioner-(a)his powers to appoint, make transfer within the district, grant leave, suspend, fine, reduce, remove or dismiss peons;(b)his powers under Section 66 to allow excise peons to cease, to perform or to withdraw themselves from the duties of their offices.
