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State of Jharkhand - Section

Section 526 in Bihar Education Code, 1961

526. Duties of Medical Officers.

- Medical Officers should visit the hostels in their charge at least every third day as a matter of routine. In cases of urgency they should pay as many visits as the urgency of the case may demand, but for slight ailments the boarders should attend the hospital, if any, to which the Medical Officer is attached. At each visit the Medical Officer should fill up the register prescribed in this section and should make a brief note, for the guidance of the Superintendent of the hostel, regarding the treatment to be followed.(Letter no. 1237, dated the 9th February, 1918, from the I. G. C.H, to the Civil Surgeon of Shahabad, D. P. I.'s letter no. 6556, dated the 20th July, 1934.)Section IISpecial rules for School Hostels and Messes