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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(1)(c) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019

(c)the applicant is an Authorised Dealer Category-1 bank authorised by the Reserve Bank of India under the Foreign Exchange Management Act, 1999;