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Calcutta High Court

Srei Equipment Finance Private Limited vs Khyoda Apik & Ors on 14 June, 2013

Author: Subhro Kamal Mukherjee

Bench: Subhro Kamal Mukherjee, Asim Kumar Mondal

                                          ORDER SHEET
                                    A.P.O. No. 229 of 2011
                                     E.C. No. 142 of 2009
                                IN THE HIGH COURT AT CALCUTTA
                                 Civil Appellate Jurisdiction
                                         ORIGINAL SIDE




         SREI EQUIPMENT FINANCE PRIVATE LIMITED                  Appellant
              Versus
         KHYODA APIK & ORS.                                      Respondents

BEFORE:

The Hon'ble JUSTICE SUBHRO KAMAL MUKHERJEE
-And-
The Hon'ble JUSTICE ASIM KUMAR MONDAL Date : 14th June, 2013.
For Appellant : Mr. Samit Talukdar, senior advocate with Mr. Debangsu Basak, Mr. Swatarup Banerjee, Ms. Dahlia Mukherjee & Mr. Kaushik Chakravorty, advocates.
Put up this appeal for hearing on June 19, 2013.
(SUBHRO KAMAL MUKHERJEE, J.) (ASIM KUMAR MONDAL, J.) K. Banerjee A.R. [C.R.]