Calcutta High Court
Srei Equipment Finance Private Limited vs Khyoda Apik & Ors on 14 June, 2013
Author: Subhro Kamal Mukherjee
Bench: Subhro Kamal Mukherjee, Asim Kumar Mondal
ORDER SHEET
A.P.O. No. 229 of 2011
E.C. No. 142 of 2009
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
SREI EQUIPMENT FINANCE PRIVATE LIMITED Appellant
Versus
KHYODA APIK & ORS. Respondents
BEFORE:
The Hon'ble JUSTICE SUBHRO KAMAL MUKHERJEE
-And-
The Hon'ble JUSTICE ASIM KUMAR MONDAL Date : 14th June, 2013.
For Appellant : Mr. Samit Talukdar, senior advocate with Mr. Debangsu Basak, Mr. Swatarup Banerjee, Ms. Dahlia Mukherjee & Mr. Kaushik Chakravorty, advocates.
Put up this appeal for hearing on June 19, 2013.
(SUBHRO KAMAL MUKHERJEE, J.) (ASIM KUMAR MONDAL, J.) K. Banerjee A.R. [C.R.]