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[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

State of Maharashtra - Subsection

Section 96(2)(a) in The Maharashtra Municipal Corporations Act, 1949

(a)propose with reference to the provisions of Chapter XI such rates and extent of municipal taxes [other than those referred to in clause (a) of the sub­section (2A) as it thinks fit]