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State of Rajasthan - Section

Section 900 in Rules of the High Court of Judicature for Rajasthan, 1952

900. Issue of copies of certain orders on the same day.

- Copies of all orders passed by the Court granting bail or staying proceedings or execution or granting injunction or when so ordered by the Court shall on application and on payment of the prescribed charge be given to the Advocate for the parties on the very day on which such orders are passed and, if this be not possible, on the following day.