Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 55 in Rajasthan Factories Rules, 1951 55. Bells etc. to be regularly examined. All belts shall be regularly examined to ensure the joints are safe and the belts at proper tension. Rule prescribed under sub-section (2) of Section 23
