Bombay High Court
Sameer S/O. Sureshchandra Tripathi vs Mr. Sanjay S/O. Gulabchand Gupta on 15 October, 2018
Author: S.B. Shukre
Bench: S.B. Shukre
apl892.18.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION (APL) No.892 OF 2018
(Sameer s/o. Sureshchandra Tripathi Vs. Mr. Sanjay s/o. Gulabchand Gupta)
__________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri R.R. Vyas, Advocate for the Applicant.
CORAM : S.B. SHUKRE, J.
th DATE : 15 OCTOBER, 2018.
Issue notice for final disposal at the admission stage to the non-applicant, returnable after Diwali Vacation 2018.
Meanwhile, having considered the submission that the non-applicant had given his no objection during the course of cross-examination, there shall be ad-interim relief in terms of prayer clause (iii), until further orders.
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