Madhya Pradesh High Court
Amar Singh Yadav vs The State Of Madhya Pradesh on 18 October, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 21785 of 2022 (AMAR SINGH YADAV Vs THE STATE OF MADHYA PRADESH) Dated : 18-10-2022 Shri Manish Datt, learned senior counsel with Shri Pawan Gujar, learned counsel for the petitioner.
It is informed by Shri Aman Jain, Advocate that the prosecution counsel Shri Abhijeet Awasthi, is adjusted today.
List in the week commencing 14.11.2022.
(SHEEL NAGU) (VIRENDER SINGH)
JUDGE JUDGE
@shish
Signature Not Verified
Signed by: ASHISH KUMAR
JAIN
Signing time: 10/18/2022
5:51:00 PM