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Himachal Pradesh High Court

Jyotsna Rewal Dua vs ) on 23 April, 2021

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Cr.MP(M) No. 227 of 2021 23.4.2021 Present: Mr. Pratik Sharma, Advocate, for the petitioner, .

through video conference.

Mr. Anil Jaswal, Addl. AG with Mr. Manoj Bagga, Asstt, AG, for the respondent, through video conference.

The state has filed a separate petition for cancellation of bail granted to the petitioner in Cr.MP(M) No. 291 of 2021.

Be tagged and listed along with Cr.MP(M) No. 721 of 2021.



                                                 Jyotsna Rewal Dua

           April 23, 2021                             Judge
                 (vs)








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