Himachal Pradesh High Court
Jyotsna Rewal Dua vs ) on 23 April, 2021
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Cr.MP(M) No. 227 of 2021 23.4.2021 Present: Mr. Pratik Sharma, Advocate, for the petitioner, .
through video conference.
Mr. Anil Jaswal, Addl. AG with Mr. Manoj Bagga, Asstt, AG, for the respondent, through video conference.
The state has filed a separate petition for cancellation of bail granted to the petitioner in Cr.MP(M) No. 291 of 2021.
Be tagged and listed along with Cr.MP(M) No. 721 of 2021.
Jyotsna Rewal Dua
April 23, 2021 Judge
(vs)
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