(10)"Secondary Teachers" means such class of teachers imparting instruction in high schools as may be declared to be secondary teachers by the Statutes;[( 11) "Statutes", "Ordinances", "Regulations" and "Rules" mean respectively the Statutes, Ordinances, Regulations and Rules of the University made under this Act ;] [This clause was substituted for the original by Gujarat 6 of 1973, section 3 (4).]
