Section 173(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(2)The exercise of the power conferred by sub-section (1) shall be subject to the condition that the Kshettra Panchayat shall provide another and equally effective drain in place of any existing drain of the use of which any person is deprived by the exercise of the said power.
