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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(l) in Statutes of the Jodhpur National University, Jodhpur, 2010

(l)to make recommendations to the Board of Management, through the Chairperson, on creation, abolition of teaching posts, their reallocation or re-designation;