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State of Haryana - Section

Section 371 in Punjab Jail Manual

371. Firearm to be kept in a special place. Ammunition to be in readiness.

- Each firearm shall have a special place assigned to it in the arms' rack, and bearing the same number so that every officer can find his own readily. The firearm when not in use shall be kept in its own place and near it shall be kept always in readiness a packet of buckshot ammunition. Ball ammunition shall be securely locked up and the key kept by the head warder in charge of the Armoury.