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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1)(e) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(e)test or cause to be tested the correctness of any weights and measures used or believed to be used in any transaction relating to the sale or distribution of any specified essential commodities;