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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Bombay Presidency - Subsection

Section 9(d) in The Bombay Canal Rules, 1934

(d)In the case of areas irrigated -
(i)under the block system on any canal, and
(A)the Nira Left Bank Canal and Shetphal Tank,
(B)the Nira Right Bank Canal,
(C)the Godavari Canals.
(D)the Pravara Canals,
(E)the Mutha Canals,
(F)the Girna Canal,
(ii)for crops other than kharif on -