Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 90] [Entire Act] Union of India - Section Section 5 in The Finance Act, 1996 5. At page 7,-(i) in line 10, for" offices", read" officers"; (ii)in line 22, for" forgoing", read" foregoing";
