Section 19(1) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976
(1)If the contribution made by the societies to the "District Primary Centralised Service Fund" falls short of the cost of maintenance of the Centralised Service, in a Co-operative year, the deficit shall be met out of the grants from the "State Primary Centralised Service Fund" which shall be maintained at the State Level by the Authority.
