Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 16(1)] [Section 16] [Entire Act] Union of India - Subsection Section 16(1)(a) in The Essential Commodities Act, 1955 (a)the Essential Commodities Ordinance, 1955 (1 of 1955);