Section 159(2)(b) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

[Cites 0, Cited by 0] [Section 159(2)] [Section 159] [Entire Act]

(b)the Market Committee shall not be responsible for any loss or damage that may arise or result from the effecting of any policy under this rule;

Legal Document View