Section 9(v) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982
(v)Subject to sub-rule (4) a probationer shall be confirmed in his post, if permanent, at the end of the period of probation if his work and conducted are found satisfactory by the Board. In the case where the period of probation is extended the date of confirmation shall follow the date of the extended period of probation.
