Supreme Court - Daily Orders
Sushil Kumar Dutt vs The State Of Bihar on 19 August, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.28 COURT NO.13 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).7255/2019
(Arising out of impugned final judgment and order dated 18-06-2019
in CRLMN No.36863/2019 passed by the High Court Of Judicature At
Patna)
SUSHIL KUMAR DUTT Petitioner(s)
VERSUS
THE STATE OF BIHAR Respondent(s)
(FOR ADMISSION and I.R. and IA No.121640/2019-EXEMPTION FROM FILING
O.T.)
Date : 19-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s)
Mr. Durga Dutt, AOR
Mr. C.P. Singh, Adv.
Mr. Sanchit Maheshwari, Adv.
Mr. Rohit Priyadarshni, Adv.
Mr. Vibhushan Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable on 13.09.2019.
In the meantime, petitioner shall not be arrested in connection with FIR No.311/2018, registered at P.S. Civil Lines, Distt. Gaya (Bihar).
Signature Not Verified(ARJUN BISHT) Digitally signed by ARJUN BISHT Date: 2019.08.19 (RENU KAPOOR) COURT MASTER (SH) 17:01:45 IST Reason: BRANCH OFFICER