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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 95(5) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(5)Accounts of all income and expenditure of the Panchayat funds shall be maintained in Form 12. The account shall be closed and balanced at the end of every month and shall be examined/passed by the Panchayat at the meeting in the next following month.