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[Cites 0, Cited by 0] [Section 35(35)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(35)(k) in The Rajasthan Small Causes Courts Ordinance, 1950

(k)for illegal, improper or excessive distress, attachment or search, or for trespass committed in, or damage caused by, the illegal or improper execution of any distress, search or legal process;