Supreme Court - Daily Orders
Mitul Jain vs Consortium Of Nlus on 29 July, 2020
Bench: L. Nageswara Rao, Hemant Gupta, S. Ravindra Bhat
ITEM NO.7 Court 6 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).717/2020
MITUL JAIN Petitioner(s)
VERSUS
CONSORTIUM OF NLUS & ORS. Respondent(s)
(FOR ADMISSION and IA No.65086/2020-STAY APPLICATION and IA
No.66765/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/
ANNEXURES )
Date : 29-07-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Ravindra Sadanand Chingale, AOR
Mitul Jain,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to entertain this petition under Article 32 of the Constitution of India.
The writ petition is accordingly dismissed.
Pending applications stand disposed of.
Signature Not Verified(B.Parvathi) (Anand Prakash) Digitally signed by BALA PARVATHI Date: 2020.07.29 Court Master Court Master 16:44:13 IST Reason: