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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 15(1)(h) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(h)the address, phone number, fax and e-mail of the eligible Indian International Telecommunication Entity at which communications may be sent by the owner of the cable landing station;