Madhya Pradesh High Court
Sunil Kumar Pathak vs Ram Gopal Yadav on 6 December, 2016
AC-33-2010 (SUNIL KUMAR PA THAK Vs RAM GOPAL YADA 10 06- 1 2-20 1 6 Mr. BK. Upadhaya, learned counsel for the applicant. None for the non-applicant even in the passover round. List this matter on Thursday (08.12.2016), for final hearing at motion stage. (SUJOY PAUL) JUDGE s@if