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Madhya Pradesh High Court

Sunil Kumar Pathak vs Ram Gopal Yadav on 6 December, 2016

AC-33-2010 (SUNIL KUMAR PA THAK Vs RAM GOPAL YADA 10 06- 1 2-20 1 6 Mr. BK. Upadhaya, learned counsel for the applicant. None for the non-applicant even in the passover round. List this matter on Thursday (08.12.2016), for final hearing at motion stage. (SUJOY PAUL) JUDGE s@if