Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Gujarat - Section Section 35 in The Gujarat Medical Practitioners' Act, 1963 35. Offences under Act to be cognisable. - All offences under this Act shall be cognizable.
