Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(3) in The Rajasthan Sales Tax Act, 1994 (3)The amount of tax notified under sub-section (1) and (2) shall not exceed the amount of maximum tax liability provided in sub-section (1) of Section.
