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State of Bihar - Section

Section 9 in Bihar Jail Service Rules, 2014

9. Seniority.

(1)The seniority of members of the service appointed through direct recruitment shall be determined in order of the merit list of the Bihar Public Service Commission.
(2)The determination of seniority amongst personnel appointed through direct recruitment and those appointed through promotion shall be made in conformity of instructions issued by the General Administration Department, from time to time.