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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(ix) in Bihar State Journalist Insurance Scheme, 2014

(ix)A cash book will be maintained by cashier in Information and public Relations Department, Government of Bihar, Patna, in which transaction related to "Bihar State Journalist Insurance Scheme, 2014" will be entered.