Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(1)(c) in Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955

(c)the benefit the owner is likely to derive in respect of his other land in the area due to the control measures;