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Greater Bengaluru City Corporation -

Section 17 in Bangalore Mahanagara Palike Building Bye-laws 2003

17. Buildings at intersection of streets -

At the intersection of streets, the corners of the boundary of the plot shall be rounded off or cut-off after leaving a minimum distance of 10% of the frontage of the plot or 3 mts whichever is less from the point of intersection.The Authority may further require the corner of the building to be rounded off or cut-off parallel to the rounded off or cut-off boundary upto the height of the ground floor. In such cases the FAR is to be allowed for the total area of the plot. Entry or exit for the buildings shall be provided away from the point of intersection.