Calcutta High Court
Skipper Ltd vs North Star Tubes Pvt. Ltd on 16 July, 2013
Author: Patherya
Bench: Patherya
ORDER SHEET
EC No.186 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
SKIPPER LTD
Versus
NORTH STAR TUBES PVT. LTD.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 16th July, 2013.
Mr.Jishnu Chowdhury, Mr.Soumabha Ghose for the decree holder.
Mr.Ariruddh Poddar, Mr. Lalan Singh for the judgment debtor.
The Court : The order dated 5th July, 2013 passed in E.C.186 of 2013 is recalled.
Matter to appear in the list on 19th July, 2013.
All parties concerned are to act on a signed copy of the minutes of this order on the usual undertakings.
( PATHERYA, J.) pa