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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Chattisgarh - Subsection

Section 125(d) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(d)temporary sheet piling installed for the construction of a retaining wall after excavation is not removed except on the advice of the responsible person referred to in Rule 121 after an inspection carried out by such responsible person;