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Union of India - Section

Section 18 in The Post Office Savings Certificates Rules, 1960

18. Conversion from `A' type Certificate to "B" Type Certificate and vice -versa.

- (i) A joint `A' Type Certificate may be converted into a joint `B' Type Certificate in the names of the same holders;
(ii)A joint `B' Type Certificate may be converted into a joint `A' Type Certificate in the names of the same holders.