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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(5) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(5)Reservation for filling up the vacancies by direct recruitment from the categories of Physically handicapped, the Goverment of Chhattisgarh, General Administration's Order No. F-8-2/96/(i), Bhopal, dated 30 May, 1997 shall be applicable.] [Added by Notification No. F-5-40/18/2005, dated 1-3-2005.]