Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] Union of India - Subsection Section 57(5) in The Coal Mines Regulations, 2017 (5)The haulage engineman and signaler shall not allow any unauthorised person to enter the engineroom or in any way to interfere with the engine or signal, as the case may be.
