Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act] State of Gujarat - Subsection Section 74(1)(h) in The Gujarat Maritime Board Act, 1981 (h)the cost of the execution and provision of any new work or appliance specified in Section 25 which the Board may determine to charge to revenue;