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[Cites 0, Cited by 0] [Section 72(4)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(4)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)As soon as the claim or claims are received by Head of Office, they shall immediately be forwarded to the Director (Administration) with the request that items 20,21,22 and 23 of Part-I of Form 2 may be filled in by the Director (Administration).