Section 2(c) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000
(c)"house gully" means a passage ox strip of land constructed, set apart or uttlized for the purpose of serving as a drain or of affording access, to a latrine urinal, cesspool or other receptacle for (Sic) or other polluted matter, to persons employed in the cleansing thereof or in the removal of such matter therefrom;
