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State of Uttar Pradesh - Section

Section 105 in U.P. Revenue Code (Amendment) Act, 2016

105. Amendment of Section 131.

- In Section 131 of the said Code, in sub-section (1), -
(a)in Hindi version, in clause (e), for the words ^^rhu ekg the words ^^,d o'kZ shall be substituted;
(b)at the end of clause (f), for the punctuation mark ";" the punctuation mark "." shall be substituted.