Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(5)(a) in Bihar Commission for Protection of Child Right Rules, 2010 (a)Earned leave, half-pay leave and commuted leave at the rates admissible to officers of the equivalent rank of the State Government.