Section 39(1)(i) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

(i)he has worked on the post or higher post under the same Appointing Authority or would have so worked but for the deputation or training;

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