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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(19) in The Punjab General Clauses Act, 1898

(19)"Financial Commissioner" shall means the Financial Commissioner of [Punjab] [Substituted for the words 'East Punjab' (which had been inserted for the word 'Punjab' by the Adaptation of Laws Order, 1948) by the Adaptation of Laws Order, 1950.] for the time being;