Supreme Court - Daily Orders
M/S Supreme Cylinders Ltd. vs R.Suresh on 3 December, 2014
ITEM NO.35 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR DR. K.ARUL
Petition(s) for Special Leave to Appeal (C) No(s). 24764/2013
M/S SUPREME CYLINDERS LTD. Petitioner(s)
VERSUS
R.SURESH & ANR Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 25257/2013
(With appln.(s) for permission to file additional documents and
Interim Relief and Office Report)
SLP(C) No. 25274/2013
(With appln.(s) for permission to file additional documents and
Interim Relief and Office Report)
SLP(C) No. 25280/2013
(With appln.(s) for permission to file additional documents and
Interim Relief and Office Report)
SLP(C) No. 25421/2013
(With appln.(s) for permission to file additional documents and
Interim Relief and Office Report)
SLP(C) No. 25458/2013
(With appln.(s) for permission to file additional documents and
Interim Relief and Office Report)
SLP(C) No. 25674/2013
(With Interim Relief and Office Report)
SLP(C) No. 25802/2013
(With Interim Relief and Office Report)
SLP(C) No. 25805/2013
(With Interim Relief and Office Report)
SLP(C) No. 25900/2013
(With Interim Relief and Office Report)
SLP(C) No. 25917/2013
(With appln.(s) for permission to file additional documents and
Interim Relief and Office Report)
SLP(C) No. 25949/2013
(With Interim Relief and Office Report)
SLP(C) No. 25956/2013
(With Interim Relief and Office Report)
SLP(C) No. 26155/2013
(With Interim Relief and Office Report)
SLP(C) No. 26264/2013
(With Interim Relief and Office Report)
Signature Not Verified
Digitally signed by
Rupam Dhamija
Date: 2014.12.06
Date : 03/12/2014 This petition was called on for hearing today.
13:01:00 IST
Reason:
For Petitioner(s)
Ms. Ruchi Kohli,Adv.
Item No.35 -2-
For Respondent(s)
Mr. Bijay Kumar Saraf,Adv.
Ms. Tannishtha Singh, Adv.
Mr. Amit Meharia, Adv.
M/s. Meharia & Company,Adv.
Mr. Rajeev Mishra, Adv.
Mr. Karri Venkata Reddy, Adv.
Mr. Sanand Ramakrishnan,Adv.
Mr. Nanda Kishore,Adv.
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) Nos.24764,25421,25674,25802 and 25917/2013 Respondent Nos.1 and 2 have filed counter affidavit. SLP(C)Nos.25257,25458,25949 and 25956/2013 The office report is silent about the filing of the counter affidavit in respect of the appearing counsel. The learned counsel for respondent No.2 claims to have filed counter affidavit. Registry to verify the same and submit report.
SLP(C)Nos.26264/2013 Counter affidavit has been filed by respondent No.2 Service is complete on respondent No.1 but no one has entered appearance.
SLP(C) Nos.25274,25280,26155,25805 and 25900/2013 Despite order dated 29.10.2014, counter affidavit has not been filed by respondent No.1. However, two weeks' time is granted to the learned counsel for respondent No.1 for filing counter affidavit.
Service is complete on respondent No.2 but no one has put in appearance.
List again on 28.1.2015.
(DR. K.ARUL) Registrar