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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(iii) in The Rajasthan Minor Mineral Concession Rules, 1986

(iii)The size of plot granted under mining lease shall be 3.0 hectare but it may be changed by the Director for reasons to be recorded in writing: