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Union of India - Section

Section 3 in The Indira Gandhi Matritva Sahyog Rules, 2016

3. Beneficiaries entitled to maternity benefit.

(1)Every pregnant woman and lactating mother who are not less than nineteen years of age shall be entitled to maternity benefit of not less than six thousand rupees to support their health and nutrition needs for the first two live births.
(2)The maternity benefit shall be provided under the Indira Gandhi Matritva Sahyog Yojana of the Central Government.