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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(10) in The Orissa Staff Selection Commission Rules, 1993

(10)[ The Chairman shall nominate expert (s) in particular discipline/ trade for each selection wherever necessary from among the State Government Officers, Professors of the Universities of the State or academicians, or Officers of Government of India or of other States or of Public Sector Undertakings whether in service or retired and from among other eminent persons having specialised knowledge in the particular discipline/trade.] [Substituted vide Orissa Gazette Extraordinary No. 1018 dated 16.7.1999.]