Allahabad High Court
K. Ragupathi vs State Of U.P. And 5 Others on 21 March, 2023
Bench: Pritinker Diwaker, Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 2317 of 2022 Petitioner :- K. Ragupathi Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- K. Ragupathi Counsel for Respondent :- C.S.C. Hon'ble Pritinker Diwaker,Acting Chief Justice Hon'ble Saumitra Dayal Singh,J.
None for the petitioner even when the case was called in the revise list. Ms. Meenakshi Singh, counsel for the State andShri Ashutosh Mishra, counsel for respondent No.3. The petition is, accordingly, dismissed for want of prosecution.
Order Date :- 21.3.2023
Kuldeep/Rakesh
(S.D. Singh, J) (Pritinker Diwaker, ACJ)